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State of Rajasthan - Section

Section 174 in The Rajasthan Revenue Courts Manual, 1956

174. Diaries of process servers.

- Every process server shall keep a diary wherein shall be recorded day by day. the time, period and purpose of his attendance, the duties performed, places visited by him together with the time spent there and stopping place for the night. He will obtain the signatures of the patwari or other respectable person of the places visited in attestation of the entries made by him.