Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(4)(a) in Gujarat Sales Tax Act, 1969 (a)without payment of tax with penalty (if any) or as the case may be, of the penalty, or