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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Manipur - Subsection

Section 32(7) in The Chit Fund (Manipur) Rules, 1994

(7)Full details to show that the condition prescribed in Clause (a) of the proviso to Section 49/ is satisfied, if the winding up to the chit is applied for under Clause (d) of Section 48 and if the said Clause (a) applies.