Calcutta High Court (Appellete Side)
Radhey Shyam Poddar vs The State Of West Bengal & Anr on 5 September, 2014
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 05.09.2014(40)
(ap) C.R.R. No. 3218 of 2009 Radhey Shyam Poddar Versus The State of West Bengal & Anr.
Re: An application under Section 482 of the Code of Criminal Procedure filed on 28.08.2009 Mr. Sandipan Ganguly. ...For the Petitioner.
The hearing of this matter stands adjourned for a period of two weeks.
(Joymalya Bagchi, J.) 1 2 2 3 3