Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Calcutta High Court (Appellete Side)

Radhey Shyam Poddar vs The State Of West Bengal & Anr on 5 September, 2014

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                                          1

05.09.2014
  (40)

(ap) C.R.R. No. 3218 of 2009 Radhey Shyam Poddar   Versus  The State of West Bengal & Anr.  

 

Re: An application under Section 482 of the  Code of Criminal Procedure filed on 28.08.2009      Mr. Sandipan Ganguly.                       ...For the Petitioner. 

   

The hearing of this matter stands adjourned for a period of two weeks. 

                                                  (Joymalya Bagchi, J.)    1 2 2 3 3