Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Gujarat High Court

Mansukh @ Babu @ Munno Ghusa Bhai Khat vs State Of Gujarat - Opponent(S) on 26 February, 2008

Author: Akil Kureshi

Bench: Akil Kureshi

         CR.A/1154/2007                        1/1                                             ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            CRIMINAL APPEAL No. 1154 of 2007


         =========================================================
              MANSUKH @ BABU @ MUNNO GHUSA BHAI KHAT, RATHOD -
                                Appellant(s)
                                   Versus
                       STATE OF GUJARAT - Opponent(s)
         =========================================================
         Appearance :
         MR PK SHUKLA for Appellant(s) : 1,
         MS HANSA PUNANI, APP for Opponent(s) : 1,
         =========================================================
                     CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI



                                   Date : 26/02/2008


         ORAL ORDER

The appeal is admitted.

(Akil Kureshi,J.) (raghu) HC-NIC Page 1 of 1 Created On Thu Dec 17 02:45:33 IST 2015