Gujarat High Court
Mansukh @ Babu @ Munno Ghusa Bhai Khat vs State Of Gujarat - Opponent(S) on 26 February, 2008
Author: Akil Kureshi
Bench: Akil Kureshi
CR.A/1154/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1154 of 2007
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MANSUKH @ BABU @ MUNNO GHUSA BHAI KHAT, RATHOD -
Appellant(s)
Versus
STATE OF GUJARAT - Opponent(s)
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Appearance :
MR PK SHUKLA for Appellant(s) : 1,
MS HANSA PUNANI, APP for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 26/02/2008
ORAL ORDER
The appeal is admitted.
(Akil Kureshi,J.) (raghu) HC-NIC Page 1 of 1 Created On Thu Dec 17 02:45:33 IST 2015