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[Cites 0, Cited by 0] [Section 7(3a)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3a)(i) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

(i)the average price of crops during the preceding ten years other than the years which the Government may notify to be or to have been either famine years or abnormal years in respect of any local areas;