Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of Rajasthan - Subsection Section 35A(6) in University of Rajasthan Act, 1946 (6)The University shall settle objection raised in the audit and carry out such instructions as may be issued by the State Government on the audit report.
