Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 155 in Punjab Jail Manual, 1996 155. Special action in cases of cholera. - The Medical Officer shall maintain a special record, in the prescribed form, of all cases of cholera, whether sporadic, or epidemic, and shall furnish the necessary report required by the directions for the time being in force in that behalf.
