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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(a) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997

(a)the number of notified animals or birds kept in the area for which licence has already been granted where the animals or birds are intended to be kept;