Supreme Court - Daily Orders
Bhaven Construction vs Exe Engineer Sardar Sarovar Narmada ... on 6 January, 2021
ITEM NO.1501 Court 2(Video Conferencing) SECTION III
(For Judgment)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.14665/2015
BHAVEN CONSTRUCTION THROUGH … APPELLANT
AUTHORISED SIGNATORY PREMJIBHAI K. SHAH
VERSUS
EXECUTIVE ENGINEER SARDAR … RESPONDENTS
SAROVAR NARMADA NIGAM LTD.& ANR.
[HEARD BY: HON. N.V.RAMANA, HON. SURYA KANT AND HON. HRISHIKESH ROY, JJ.] Date : 06012021 This appeal was called on for pronouncement of Judgment today.
For Appellant(s) Mr. Purvish Jitendra Malkan, AOR Ms. Dharita P. Malkan, Adv. Mr. Jitendra M. Malkan, Adv. Ms. Deepa Gorasia, Adv.
Ms. Neha Ambashta, Adv.
Ms. Bhavna Sarkar, Adv.
For Respondent(s) Ms. Hemantika Wahi, AOR Ms. Jesal Wahi, Adv.
Hon'ble Mr. Justice N.V. Ramana pronounced the Judgment of the Bench comprising His Lordship, Hon'ble Mr. Justice Surya Kant and Hon’ble Mr. Justice Hrishikesh Roy.
The Appeal is allowed in terms of the signed Reportable Judgment.
Signature Not Verified Digitally signed by(VISHAL ANAND) Vishal Anand Date: 2021.01.06 15:59:17 IST (RAJ RANI NEGI) ASTT. REGISTRARcumPS Reason:
DY. REGISTRAR (Signed Reportable Judgment is placed on the file)