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Punjab-Haryana High Court

Uoi (Last In Motion List) vs Darshan Singh (High Up In The List) on 10 January, 2018

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH



302                                         FAO No. 2293-1998 (O&M)
                                            Date of Decision : 10.1.2018


UNION OF INDIA AND OTHERS                             ....APPELLANTS

                                 VS


 DARSHAN SINGH AND ANOTHER                            ....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE AJAY TEWARI

Present: Mr. Sudhir Nar Advocate
         for the appellants.

            None for the respondents.

                      ****

AJAY TEWARI, J.(Oral)

At the very outset learned counsel for the appellants has very fairly stated that other FAO No. 2175 of 1998 that had arisen from the same award was dismissed vide judgment and order dated 31.8.2000.

Consequently, this appeal stands dismissed in the same terms as in FAO No. 2175-1998.

Since the main case has been decided, the pending C.M, if any, also stand disposed of.




10.1.2018                                           (AJAY TEWARI)
anuradha                                                JUDGE



                      Whether speaking/reasoned       -        Yes/No

                      Whether reportable              -        Yes/No




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