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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1)(e) in The New Delhi Municipal Council Act, 1994

(e)[ the Member of Parliament, representing constituency which comprises wholly or partly the New Delhi area.] [Inserted by Act 5 of 2012, section 2 (a)(iii)(w.e.f. 1-3-2012)]