Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999 6. Registration Officer. - The District Collector shall be the Registration Officer for the purposes of preparing and publishing the voters list.
