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Supreme Court - Daily Orders

Union Of India vs Rohit Nathan on 29 July, 2020

Bench: D.Y. Chandrachud, Indu Malhotra, K.M. Joseph

                                                      1

     ITEM NO.101                    Court 4 (Video Conferencing)              SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                    Civil Appeal    No(s).2827-2829/2018

     UNION OF INDIA & ORS.                                                 Appellant(s)

                                                     VERSUS

     ROHIT NATHAN & ANR.                                                   Respondent(s)

     (IA              No.   68095/2018 - INTERVENTION APPLICATION
      IA              No.   68085/2018 - INTERVENTION APPLICATION
      IA              No.   68077/2018 - INTERVENTION APPLICATION
      IA              No.   61701/2018 - INTERVENTION APPLICATION
      IA              No.   54805/2018 - INTERVENTION APPLICATION
      IA              No.   32071/2018 - INTERVENTION/IMPLEADMENT
      IA              No.   134295/2019 - INTERVENTION/IMPLEADMENT
      IA              No.   32104/2018 - INTERVENTION/IMPLEADMENT
      IA              No.   32088/2018 - INTERVENTION/IMPLEADMENT)

     WITH
     SLP(C) No. 6723-6734/2020 (XIV)
     (WITH I.R. and IA No.41362/2020-CONDONATION OF DELAY IN FILING and
     IA No.41365/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and    IA     No.41364/2020-PERMISSION    TO     FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     W.P.(C) No. 381/2020 (X)

     Date : 29-07-2020 These matters were called on for hearing today.

     CORAM :
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MS. JUSTICE INDU MALHOTRA
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Appellant(s)                  Mr. Sanjay Jain, ASG
                                       MS Alka Agrawal Adv
                                       Mr. Rajat Nair Adv.
                                       Ms Binu Tamta Adv.
                                       Mr. Arvind Kumar Sharma AOR
                                       Mr. Mukesh Kumar Maroria, AOR
Signature Not Verified
                                       Mr.   V.Shekher Sr. Adv.
                                       Mr.   Kamal Kumar Pandey, Adv
Digitally signed by
ARJUN BISHT
Date: 2020.07.29
17:29:57 IST
Reason:                                Mr.   Deepak Goel, AOR
                                       Mr.   Vipin Kumar, Adv.
                                       Ms.   Madhuri Gupta, Adv.
                                   2

For Respondent(s)   Mr.   Mukul Rohatgi, Sr. Adv.
                    Mr.   P. S. Patwalia, Sr. Adv.
                    Mr.   Basava Prabhu Patil, Sr. Adv.
                    Mr.   Vikram Hegde, Adv.
                    Mr.   Shantanu Lakhotia, Adv.
                    Mr.   M.T. Arunan, Adv.
                    Mr.   M.A. Aruneshe, Adv.
                    Ms.   Hima Lawrence, AOR

                    Mr.   Vibhav Mishra, Adv.
                    Mr.   Ekansh Bansal, Adv.
                    Mr.   Aneet Kumar Bahgel, Adv.
                    Mr.   Parmanand Gaur, AOR

                    Mr. Ritin Rai, Sr. Adv.
                    Mr. Aabhas Kshetarpal, Adv.
                    Mr. Siddhartha Jha, AOR

                    Mr. Prateek K Chadha, AOR

                    Mr.   Sanjay Hegde, Adv.
                    Mr.   Vikram Hegde, Adv.
                    Mr.   Shantanu Lakhotia, Adv.
                    Ms.   Hima Lawrence, AOR

                    Mr. Harsh Parashar, AOR


       UPON hearing the counsel the Court made the following
                              O R D E R

List the Special Leave Petitions and the Writ Petition on 18 August 2020.




       (SANJAY KUMAR-I)                       (SAROJ KUMARI GAUR)
          AR-CUM-PS                              COURT MASTER