Supreme Court - Daily Orders
Union Of India vs Rohit Nathan on 29 July, 2020
Bench: D.Y. Chandrachud, Indu Malhotra, K.M. Joseph
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ITEM NO.101 Court 4 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2827-2829/2018
UNION OF INDIA & ORS. Appellant(s)
VERSUS
ROHIT NATHAN & ANR. Respondent(s)
(IA No. 68095/2018 - INTERVENTION APPLICATION
IA No. 68085/2018 - INTERVENTION APPLICATION
IA No. 68077/2018 - INTERVENTION APPLICATION
IA No. 61701/2018 - INTERVENTION APPLICATION
IA No. 54805/2018 - INTERVENTION APPLICATION
IA No. 32071/2018 - INTERVENTION/IMPLEADMENT
IA No. 134295/2019 - INTERVENTION/IMPLEADMENT
IA No. 32104/2018 - INTERVENTION/IMPLEADMENT
IA No. 32088/2018 - INTERVENTION/IMPLEADMENT)
WITH
SLP(C) No. 6723-6734/2020 (XIV)
(WITH I.R. and IA No.41362/2020-CONDONATION OF DELAY IN FILING and
IA No.41365/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.41364/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 381/2020 (X)
Date : 29-07-2020 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Mr. Sanjay Jain, ASG
MS Alka Agrawal Adv
Mr. Rajat Nair Adv.
Ms Binu Tamta Adv.
Mr. Arvind Kumar Sharma AOR
Mr. Mukesh Kumar Maroria, AOR
Signature Not Verified
Mr. V.Shekher Sr. Adv.
Mr. Kamal Kumar Pandey, Adv
Digitally signed by
ARJUN BISHT
Date: 2020.07.29
17:29:57 IST
Reason: Mr. Deepak Goel, AOR
Mr. Vipin Kumar, Adv.
Ms. Madhuri Gupta, Adv.
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For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. P. S. Patwalia, Sr. Adv.
Mr. Basava Prabhu Patil, Sr. Adv.
Mr. Vikram Hegde, Adv.
Mr. Shantanu Lakhotia, Adv.
Mr. M.T. Arunan, Adv.
Mr. M.A. Aruneshe, Adv.
Ms. Hima Lawrence, AOR
Mr. Vibhav Mishra, Adv.
Mr. Ekansh Bansal, Adv.
Mr. Aneet Kumar Bahgel, Adv.
Mr. Parmanand Gaur, AOR
Mr. Ritin Rai, Sr. Adv.
Mr. Aabhas Kshetarpal, Adv.
Mr. Siddhartha Jha, AOR
Mr. Prateek K Chadha, AOR
Mr. Sanjay Hegde, Adv.
Mr. Vikram Hegde, Adv.
Mr. Shantanu Lakhotia, Adv.
Ms. Hima Lawrence, AOR
Mr. Harsh Parashar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petitions and the Writ Petition on 18 August 2020.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER