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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(1)(k) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(k)forming open spaces for the better ventilation of the area comprised in the MalaiMahadeshwaraswamyKshethra or in any adjoining area;