Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2)(b) in Biju Patnaik University of Technology Act, 2002

(b)any penalty, forfeiture or punishment, incurred in respect of any offence committed under the said Acts, or