Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Assam - Subsection Section 72(2) in Assam Prisons Act, 2013 (2)No inmate shall be punished except by orders of the Superintendent made in accordance with the provisions of this Act and rules made there under.
