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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Tripura - Subsection

Section 74(1)(b) in The Tripura Co-operative Societies Act, 1974

(b)remove the member and appoint any person as a member of such committee, in his place, for the remainder of the term of office of the member removed.