Section 56(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(3)In the case of technical subjects, a person to be appointed under clauses (1) and (2) above should ordinarily have had an experience of teaching the subject to the top classes (i.e.VIII, IX and/or X) in a secondary school or any of the classes in a college or a Higher Secondary School, or Polytechnic or any other recognised Technical Institution.(i)for 3 years if he/she holds a degree in Engineering;(ii)for 5 years if he/she holds a diploma in Engineering.
