Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(bb) in The West Bengal Public Libraries Act, 1979 (bb)[ maintain a register of the public libraries [within its jurisdiction] [Clause (bb) inserted by W.B. Act 24 of 1985.] and inspect or cause to be inspected all such libraries;]
