Punjab-Haryana High Court
Binnu vs State Of Haryana And Others on 5 August, 2013
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No. 3563 of 2013
DATE OF DECISION : 5.8.2013
Binnu
...Petitioner
Versus
State of Haryana and others
...Respondents
CORAM: HON'BLE MR.JUSTICE RAJIV NARAIN RAINA Present : Mr.Wazir Singh, Advocate for the petitioners Ms.Kirti Singh, DAG, Haryana for respondents For orders, see the order passed today in CWP No.1 of 2013 (Pushpinder and others vs. State of Haryana and others).
(RAJIV NARAIN RAINA) JUDGE 5.8.2013 MFK Khan Md. Firoz 2013.08.16 16:37 I attest to the accuracy and integrity of this document punjab and haryana high court chandigarh