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Punjab-Haryana High Court

Binnu vs State Of Haryana And Others on 5 August, 2013

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

                                IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                                 CWP No. 3563 of 2013

                                                                 DATE OF DECISION : 5.8.2013



                           Binnu
                                                                                    ...Petitioner
                                                     Versus

                           State of Haryana and others
                                                                                    ...Respondents

CORAM: HON'BLE MR.JUSTICE RAJIV NARAIN RAINA Present : Mr.Wazir Singh, Advocate for the petitioners Ms.Kirti Singh, DAG, Haryana for respondents For orders, see the order passed today in CWP No.1 of 2013 (Pushpinder and others vs. State of Haryana and others).

(RAJIV NARAIN RAINA) JUDGE 5.8.2013 MFK Khan Md. Firoz 2013.08.16 16:37 I attest to the accuracy and integrity of this document punjab and haryana high court chandigarh