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State of Rajasthan - Section

Section 10 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

10.

Reservations for members of Scheduled Caste, Schedule Tribes, Other Backward Classes and other special categories of persons and relaxation in the age laid down by the State Govt, shall be applicable to the persons to be appointed in the Commission. The Commission shall also follow the orders issued by State Government from time to time in respect of recruitment, promotion and compulsory retirement of persons having more than two children.