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[Cites 4, Cited by 0]

National Green Tribunal

Mallapu Chengamma vs State Of Andhra Pradesh on 18 January, 2023

Author: K. Satyagopal

Bench: K. Satyagopal

Item No.01 to 09:

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI

                        (By Chamber Circulation)

              Review Application No.16 of 2022 (SZ) in
                Original Application No.122 of 2020 (SZ)
                                    &
              Review Application No.17 of 2022 (SZ) in
                Original Application No.121 of 2020 (SZ)
                                    &
              Review Application No.18 of 2022 (SZ) in
                Original Application No.120 of 2020 (SZ)
                                    &
              Review Application No.19 of 2022 (SZ) in
                Original Application No.119 of 2020 (SZ)
                                    &
              Review Application No.20 of 2022 (SZ) in
                Original Application No.118 of 2020 (SZ)
                                    &
              Review Application No.21 of 2022 (SZ) in
                Original Application No.117 of 2020 (SZ)
                                    &
              Review Application No.22 of 2022 (SZ) in
                Original Application No.116 of 2020 (SZ)
                                    &
              Review Application No.23 of 2022 (SZ) in
                Original Application No.115 of 2020 (SZ)
                                    &
              Review Application No.24 of 2022 (SZ) in
                Original Application No.114 of 2020 (SZ)


IN THE MATTER OF:


     Saguturu Dayaker Reddy
     S/o Venkata Subba Reddy,
     Aged about 47 years
     Resident of Mallam Village & Post
     Chittamuru Mandal, SPSR Nellore District.
     Andhra Pradesh - 524 403.

     Having Agriculture land at:-
     Survey No.59-1P, 59-2, 60-2P, 105-2P, 104-3P, 104-6P, 62-2P
     Ranganadhapuram Village
                               ...Review Applicant/Original Applicant in
                                             O.A. No.122 of 2020 (SZ)

     Poluru Bhargavi
     S/o Muni Ratnam Reddy,
     Aged about 32 years
     Resident of Mallam Village & Post
     Chittamuru Mandal, SPSR Nellore District.
     Andhra Pradesh - 524 403.



                                Page 1 of 20
 Having Agriculture land at:-
Survey No.74-17, 74-2
Ranganadhapuram
                          ...Review Applicant/Original Applicant in
                                        O.A. No.121 of 2020 (SZ)


Pantrangam Subrahmanyam
S/o Subrahmanyam,
Aged about 44 years
Resident of Mallam Village & Post
Chittamuru Mandal, SPSR Nellore District.
Andhra Pradesh - 524 403.

Having Agriculture land at:-
Survey No.207-6, 207-5, 205-1
Mallam Village.
                          ...Review Applicant/Original Applicant in
                                        O.A. No.120 of 2020 (SZ)
Saguturu Krishna Reddy
S/o Venkata Subbareddy,
Aged about 62 years
Resident of Mallam Village & Post
Chittamuru Mandal, SPSR Nellore District.
Andhra Pradesh - 524 403.

Having Agriculture land at:-
Survey No.56-1, 56-2
Ranganadhapuram, Chittamuru Mandal
                          ...Review Applicant/Original Applicant in
                                        O.A. No.119 of 2020 (SZ)


Vinnamala Muni Sekhar Reddy
S/o Muni Ratnam Reddy,
Aged about 43 years
Resident of Mallam Village & Post
Chittamuru Mandal, SPSR Nellore District.
Andhra Pradesh - 524 403.

Having Agriculture land at:-
Survey No.104-1P, 104-4P, 105-1, 105-5P
Ranganadhapuram, Chittamuru Mandal
                          ...Review Applicant/Original Applicant in
                                        O.A. No.118 of 2020 (SZ)
Nalajam Sreenivasulu
S/o Chengaiah,
Aged about 42 years
Resident of Vallipuram Mallam Village & Post
Chittamuru Mandal, SPSR Nellore District.
Andhra Pradesh - 524 403.

Having Agriculture land at:-
Survey No.45-1, 65-4
Ranganadhapuram, Chittamuru Mandal
                          ...Review Applicant/Original Applicant in
                                        O.A. No.117 of 2020 (SZ)



                           Page 2 of 20
      Poluru Murali
     S/o Anandaiah,
     Aged about 40 years
     Resident of Vallipuram Mallam Village & Post
     Chittamuru Mandal, SPSR Nellore District.
     Andhra Pradesh - 524 403.

     Having Agriculture land at:-
     Survey No.29-4, 39, 41, 64-4, 76-3A, 77-1/10,
     78-1, 82-1, Ranganadhapuram, Chittamuru Mandal
                               ...Review Applicant/Original Applicant in
                                              O.A. No.116 of 2020 (SZ)
     Pantrangam Ramasubbaiah
     S/o Venkata Subbaiah,
     Aged about 67 years
     Resident of Vallipuram Mallam Village & Post
     Chittamuru Mandal, SPSR Nellore District.
     Andhra Pradesh - 524 403.

     Having Agriculture land at:-
     Survey No.143-6B, 240-3A, 304-3B, 240-5A1,
     301-1, 302-1, 302-2A, 238-5, 239-2, 304-2A
     Ranganadhapuram, Chittamuru Mandal
                               ...Review Applicant/Original Applicant in
                                             O.A. No.115 of 2020 (SZ)


     Mallapu Chengamma
     W/o Venkataiah,
     Aged about 62 years
     Kokkupalem Village, Mallam Post,
     Chittamuru Mandal
     SPSR Nellore District - 524 403.

     Having agriculture land
     Survey No. 18-5,21-1,21-2,21-6,56-5,56-6,57-2,
     Kokkupalem village, Chittamuru Mandal.
                              ...Review Applicant/Original Applicant in
                                             O.A. No.114 of 2020 (SZ)


                                VERSUS



1.   STATE OF ANDHRA PRADESH
       Through its Chief Secretary
     1st Block,1st Floor,Interim Government Complex,
     A.P Secretariat Office,
     Velagapudi, Andhra Pradesh- 522503

2.   ANDHRA PRADESH STATE POLLUTION CONTROL BOARD
     Through its Member Secretary
           D.No.33-26-14 D/2, Near Sunrise Hospital
      Pushpa Hotel Centre,Chalamalavari Street,
      Kasturibaipet, Vijayawada- 520 010.



                                Page 3 of 20
 3.   DEPARTMENT OF FISHERIES
     State of Andhra Pradesh
     Through its Commissioner
     Bandar Road, Poranki,
     Vijayawada - 521137
     Andhra Pradesh

4.   COASTAL AQUACULTURE AUTHORITY
     Through its Member Secretary
     5th Floor, Integrated Office Complex for
     Animal Husbandry and Fisheries Department,
     Nandanam,
     Chennai - 600 035,Tamilnadu.

5.   DISTRICT COLLECTOR, NELLORE
     Achari Street, VRC Centre,
     Nellore District,
     Andhra Pradesh 524003


6.   Sri. Volipi Seenivasulu
     Resident of Venkanapalem Kota SO,
     Kota Mandal Nellore Dt. 524411
     Having Prawn/Shrimp Aqua farm at:-
     Survey No. 13-1A, 5, 19, 27-9, 27-7, 29-2, 27-8,
     27-6,27-5,27-4,27-3, 29-1, 29-2,29-3, 15-1, 3, 18-2B1
     Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
     Chittamuru Mandal Nellore Dt.
     Pin-524415

7.   Sri. KamiReddy Balasuneel Reddy
     C/o Parvathareddy Venkata Ramanareddy
     Resident of Mallam village and post
     Chittamuru Manadal Nellore Dt.
     PIN-524403
     Having Prawn/Shrimp Aqua farm at:-
     Survey No. 15-6
     Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
     Chittamuru Mandal Nellore Dt.524415

8.   Sri. Teegala Suresh Babu
     Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
     Chittamuru Mandal Nellore Dt.
     Pin-524415
     Having Prawn/Shrimp Aqua farm at:-
     Survey No. 1, 3-2B
     Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
     Chittamuru Mandal Nellore Dt.
     Pin-524415




                                Page 4 of 20
 9.    Sri. Pitti Parandhamaiah
      Resident of: Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 17-2
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

10.   Smt. Manubolu Sailaja
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 15
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
11.   Sri. Manubolu Sathish
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 14-3, 28-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

12.   Sri. Theegala Suresh Babu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 9A, A3,B,C
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

13.   Sri. Manubolu Venkaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 27-5,32-5,33-2,33-4, 31-2,31-1,55-5,12,17,31-7,
      39-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415




                                 Page 5 of 20
 14.   Sri. Pamanji Chinna Chengaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 27-4
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

15.   Smt. Kapaluru Varalakshmi
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 70-2
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

16.   Smt. Theruvai Bujjamma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 1-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

17.   Sri. Theruvai Thirupalu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 33-4, 39-4B
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

18.   Smt. Parri Koteshwaramma
      Resident of Mallam post and village
      Chittamuru Mandal
      Nellore District
      Pin-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 50-2,68-2,3, 69-1,70-3, 72-2, 79-4,78,79-3 ,79-4,
      78-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

                                 Page 6 of 20
 19.   Smt. Chellakuru Madhusudhanamma
      Resident of Gonugunta
      Mambattu post Nellore District
      Pin-524121
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 17-2A,21-4, 12-3,4,5
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



20.   Sri. Paravathareddy Venkataramana Reddy
      Resident of Mallam post and village
      Chittamuru Mandal
      Nellore District
      Pin-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 17-2B,18-2PA, 20-1,21-5, 27-P2,
      23-1,16-2A,11-1A,13-3
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

21.   Sri. Paravathareddy Venkatakrishna Reddy
      Resident of Mallam post and village
      Chittamuru Mandal
      Nellore District
      Pin-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No: 17-2C,18-2A1, 20-2, 21-6,
      27-P1, 23-2,16-2B,11-2, 13-2
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

22.   Sri. Pernati Prabhakar Reddy
      Resident of Mallam post and village
      Chittamuru Mandal
      Nellore District
      Pin-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 15-4A,21-1
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415




                                Page 7 of 20
 23.   Smt. Pernati Subbamma
      Resident of Mallam post and village
      Chittamuru Mandal
      Nellore District
      Pin-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 15-4C,21-3
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



24.   Sri. Kalluru Rajendra Babu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 32-6
      Pittivaanapali village, Muttimbaku post, Vakadu SO, Chittamuru
      Mandal Nellore Dt. Pin-524415

25.   Sri. Manubolu Sathish
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.33-1A,38-2,27-3,38-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

26.   Sri. Theruvai Thirupalu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.33-1C,60-1,60-4,60-7
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

27.   Sri. Nunjala Madhu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 33-1C
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



                                 Page 8 of 20
 28.   Smt. Manubolu Ragamma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 38-1A
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

29.   Sri. Manubolu Venkaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.38-4A, 39-2,39-3,17-1,31-3, 38-7
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

30.   Sri.Pamanji Chinna Chengaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 38-5,38-8
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415


31.   Smt. Manubolu Sailaja
      Resident of Padarthyvari Kandriga village, Muttimbaku post, Vakadu
      SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 7-2A
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

32.   Sri. Theruvai Chandraiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.39-4A,60-3, 41
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415


                                 Page 9 of 20
 33.   Smt. Pamanji Chengamma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.36-1A
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

34.   Smt. Manubolu Indhiramma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.36-1B
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

35.   Smt. Kalluru Susilamma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.36-1C
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

36.   Smt. Nunjala Padma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.36-1E1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

37.   Smt. Thevuvai Bagyalakshmi
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.36-2
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

                                 Page 10 of 20
 38.   Smt. Theruvai Bujjama
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-52441
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 60-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-52441

39.   Sri. Parri Vijaykumar
      Resident of Mallam post and village
      Chittamuru Mandal
      Nellore District
      Pin-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.50-2B
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

40.   Sri. Allipoodi Sreenivasulu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.105-5
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

41.   Sri. Allipoodi Babu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.105-5
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

42.   Sri. Pitti Munaswami
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.91-2C
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

                                 Page 11 of 20
 43.   Sri. Pitti Lokaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.94
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

44.   Sri. Pitti Venkateshwarulu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Sri. Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.63-2
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.

45.   Sri. Manubolu Vekateshwarulu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.41
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

46.   Sri. Kanapa Guravaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.52-3, 53-3
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

47.   Sri.Pitti Subramanium
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415




                                 Page 12 of 20
 48.   Sri. Pandhi Kottaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

49.   Sri. Kakani Chengaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

50.   Smt. Pitti Jayalakshmi
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.4-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



51.   Sri. Pitti Amaraiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.5-2A
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

52.   Smt. Pitti Chandhramma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.8-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



                                 Page 13 of 20
 53.   Smt. Vengalareddy Shyamalamma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.9-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

54.   Sri. Pitti Hanumanthaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.20-2B,9-2,10,13, 20-2,28-2
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

55.   Sri. Pitti Krishnaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.20-3 23-5, 23-6
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



56.   Sri. Chinthareddy Kota Reddy
      Resident of Muttimbaku village and post, Vakadu SO
      Vakadu Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.24-3
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

57.   Smt. Basivireddy Rajamma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.29-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415



                                 Page 14 of 20
 58.   Sri. Pamanji Baskar
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.30-2B
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

59.   Smt. Duvvuru Sunitha
      Resident of Mallam village and post
      Chittamuru Manadal Nellore Dt.
      PIN-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.31-6B
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

60.   Sri. Kalluru Vekateshwarulu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No.32-1
      Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415

61.   Smt. Pitti Parandhamaiah
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 3-2A
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415

62.   Sri. Kaamireddy Vijayasekar Reddy
      Resident of Mallam village and post
      Chittamuru Manadal Nellore Dt. PIN-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 7-3, 7-4, 7-7,7-10, 9-1,9-2,9-3
      Demuni Kandriga, Mallam village & post
      Chittamuru Manadal Nellore Dt.

63.   Sri. Kalahasti Vasanthamma
      Resident of Mallam village & post
       Chittamuru Manadal Nellore Dt. PIN-524403
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 181-2
      Mallam village & post
      Chittamuru Manadal Nellore Dt.

                                 Page 15 of 20
 64.   Sri. Pitti Venkateswarlu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 3-P1. Padarthyvari Kandriga village, Muttimbaku post,
      Vakadu SO Chittamuru Mandal Nellore Dt. Pin-524415


65.   Sri. Pitti Venkateswarlu
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 3-P1.
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt.
      Pin-524415

66.   Sri. Pitti Chandramma
      Resident of Pittivaanapali village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415
      Having Prawn/Shrimp Aqua farm at:-
      Survey No. 5-1.
      Padarthyvari Kandriga village, Muttimbaku post, Vakadu SO
      Chittamuru Mandal Nellore Dt. Pin-524415

       (Original Respondents Nos.12, 13, 16, 27, 29,
       33, 36, 47, 49, 50, 51, 53, 57, 60, 64 and 65
       were deleted from the party array as per Order
       dated 31.01.2022 in I.A. Nos.190, 191, 192,
       193, 194, 203, 195, 196 and 197 of 2021
       (SZ) in O.A. Nos.114 to 122 of 2020 (SZ)
       respectively)

                                                          ...Respondent(s)

Date of Order: 18th January 2023.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


                               COMMON ORDER

Delivered by Justice Pushpa Sathyanarayana, Judicial Member

1. The Applicants in the Original Applications Nos.114 of 2020 (SZ) to 122 of 2020 (SZ) are the Review Applicants in all the above Review Applications which are directed against the order passed in Original Applications Nos.114 of 2020 (SZ) to 122 of 2020 (SZ) dated 15.09.2022.

Page 16 of 20

2. The Review Applicants have raised various grounds in the Review Applications alleging error apparent on the face of the record.

3. The Review Applicants have contended that, 3.1 The activity of the prawn/shrimp culture is a prohibited activity on the fertile lands as per S. Jagannath Vs. Union of India & Ors. 1 According to the Review Applicants, the lands where the prawn/shrimp culture is carried out by the respondents are fertile lands and it requires regulation, as the fertile land cannot be converted into a pond for prawn/shrimp culture. Once the land is converted for the operation of prawn/shrimp culture, the salinity of the soil would increase and the land becomes unfit for agriculture. The above said point has not been considered by the Tribunal.

 The said aspect has been considered by this Tribunal in Para (61) of its Judgment and held that necessary permission from the Coastal Aquaculture Authority by following the procedure provided therein should be obtained by the prawn/shrimp farmers and any activity without obtaining such permission would be deemed to be an unauthorized act.

3.2 The inspection conducted by the Joint Committee is in violation of Section 11 of the Environment (Protection) Act, 1986, as the Joint Committee had not followed the procedures laid down under Section 11 of the said Act. The objection of the Review Applicants is that the Agriculture Department had conducted the inspection after a period of two years from the date of filing of the Original Applications and that the Tribunal had not considered the independent reports filed by the authorities, wherein it had been stated that the agricultural activities have been enormously decreased because of the rampant illegal aquaculture farms in the regions.

1

AIR 1997 SC 811 Page 17 of 20  Even presuming that the Tribunal had followed the Joint Committee report alone, it will not amount to an error apparent on the face of the record. In fact, the Original Applicants have categorically stated that they were not doing the agricultural activity for a long time in the property and had not adduced any evidence to show that what was the condition of the land originally and what was the reason for not doing the agricultural activity by them and how the aquaculture activity had harmed their lands.

 Hence, in the Judgment, it was held that the entitlement of compensation for agricultural loss is based on the material evidence for paddy cultivation earlier by the committee in force and after assessing the agricultural loss during the disaster. The Tribunal has categorically held that while assessing the compensation in respect of the applicant in O.A. No.114 of 2020 (SZ), the committee in existence in that district to assess the agricultural loss during the disaster and to ascertain whether the water from those irrigation tanks has been utilized for irrigation at that time and what would have been the impact on the fertility of the land and the production capacity.

 Therefore, the Review Applicants cannot have any grievance that it is only based on the Joint Committee report, the above said findings were given.

3.3 The Tribunal had not invoked the 'Polluter Pays' principle in the Judgment. According to the Review Applicants, the loss suffered by the farmers and the applicants due to rampant illegal aquaculture farms was not considered by the Tribunal.

 In Para (74) of the Judgment, it has been categorically stated that the compensation will have to be calculated based on the formulae evolved by the Central Pollution Control Board (CPCB) as directed by the Principal Bench of National Green Tribunal in Paryavaran Suraksha Page 18 of 20 Samiti & Anr. Vs. Union of India & Ors.2 and directed the State Pollution Control Board to make the calculation of environmental compensation on the basis of the formulae evolved by the CPCB and take steps to recover the amount from the persons who are responsible for the same in accordance with the law. Therefore, the said contention also does not stand for consideration.

 The Tribunal has already directed the State Pollution Control Board to identify the unauthorized aquaculture farms which have been established in the unauthorized zone or encroaching into the Government land without obtaining permission and calculate the compensation amount after affording an opportunity to the parties by issuing a show cause notice. Therefore, the said allegations are also not sustainable.

4. On going through the allegations, since the Tribunal felt that there is no necessity for further hearing, it was decided to dispose of all these review applications by circulation.

5. As the Review Application cannot be used for re-agitating the issues which had already been heard and considered in the absence of any error apparent on the face of the record, the same cannot be entertained. These Review Applications are nothing but a reiteration of the argument already raised and considered in the main order.

6. Time and again, it has been held that filing of a Review Application has to be deprecated as an attempt for rehearing the matter again on merits. In this case, particularly, the Tribunal had given various directions in detail to the concerned authorities to consider the violations alleged in the applications and take appropriate actions. Merely because the compensation payable is not ascertained and reported in the Joint Committee report, the same cannot be revisited in a Review Application.

2 O.A. No.593 of 2017 (PB) Page 19 of 20

7. In this regard, Point (VII) of the operative portion of the Judgment in Para (82), the Tribunal has specifically directed the Central Pollution Control Board to explore the possibility of bringing the aquaculture farms under the consent mechanism as has been done in respect of poultry farms, considering the quantity of waste that is likely to be discharged and the possible pollution that is likely to be caused. Further, the Central Pollution Control Board was also directed to consider the said aspects and issue necessary guidelines or directions for regulating such activities.

8. Therefore, there is no necessity for reviewing the well considered Judgment in the absence of any error apparent on the face of the record.

9. Hence, all these Review Applications are dismissed.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM Internet - Yes/No All India NGT Reporter - Yes/No R.A. No.16 to 24 of 2022 (SZ) in O.A. No.122 to 114 of 2020 (SZ) 18th January 2023. Mn.

Page 20 of 20