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Punjab-Haryana High Court

Municipal Council, Rajpura vs Presiding Officer,Industrial ... on 25 May, 2015

Author: Amit Rawal

Bench: Amit Rawal

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                     CHANDIGARH

                                                         Civil Writ Petition No.26667 of 2014
                                                         Date of Decision: May 25, 2015

           Municipal Council, Rajpura, District Patiala

                                                                           ...Petitioner
                                                    Versus

           Presiding Officer, Industrial Tribunal, Patiala & another

                                                                           ...Respondents

           CORAM: HON'BLE MR.JUSTICE AMIT RAWAL, JUDGE


           Present:             Mr.Kumar Vishav Aggarwal, Advocate,
                                for the petitioner.

                                Mr.Raj Kaushik, Advocate,
                                for respondent No.2.

                                            *****

           AMIT RAWAL, J. (Oral)

Learned counsel for the parties are ad idem that the matter in controversy is covered by the order dated 23.4.2015 passed by this Court in Civil Writ Petition No.16429 of 2013 (Executive Officer, Nagar Council, Hoshiarpur Versus Presiding Officer, Industrial Tribunal, Jalandhar and others).

The present writ petition is disposed of in terms of the order dated 23.4.2015.

           May 25, 2015                                              ( AMIT RAWAL )
           ramesh                                                          JUDGE




RAMESH KUMAR
2015.05.27 14:45
I attest to the accuracy and
authenticity of this document
High Court Chandigarh