Punjab-Haryana High Court
Municipal Council, Rajpura vs Presiding Officer,Industrial ... on 25 May, 2015
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.26667 of 2014
Date of Decision: May 25, 2015
Municipal Council, Rajpura, District Patiala
...Petitioner
Versus
Presiding Officer, Industrial Tribunal, Patiala & another
...Respondents
CORAM: HON'BLE MR.JUSTICE AMIT RAWAL, JUDGE
Present: Mr.Kumar Vishav Aggarwal, Advocate,
for the petitioner.
Mr.Raj Kaushik, Advocate,
for respondent No.2.
*****
AMIT RAWAL, J. (Oral)
Learned counsel for the parties are ad idem that the matter in controversy is covered by the order dated 23.4.2015 passed by this Court in Civil Writ Petition No.16429 of 2013 (Executive Officer, Nagar Council, Hoshiarpur Versus Presiding Officer, Industrial Tribunal, Jalandhar and others).
The present writ petition is disposed of in terms of the order dated 23.4.2015.
May 25, 2015 ( AMIT RAWAL )
ramesh JUDGE
RAMESH KUMAR
2015.05.27 14:45
I attest to the accuracy and
authenticity of this document
High Court Chandigarh