Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70A] [Entire Act] Bengal Presidency - Subsection Section 70A(2) in The Calcutta Hackney-Carriage Act, 1919 (2)[ Rickshaws confiscated under sub-section (1) shall be destroyed in such manner as the State Government may by general order direct] [Sub-section (2) inserted by W.B. Act 45 of 1981.].
