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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Odisha - Subsection

Section 241(g) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(g)The walls, ceilings and partitions of every, latrine or urinal shall be white washed or colour washed once in every period of four months.