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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 70(2)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)Preparation of the annual plans in respect of the scheme entrusted to it by virtue of this Act and those assigned to it by the Government or the Zilla Parishad and submission thereof to the Zilla Parish ad or the prescribed authority within the prescribed time for integration within the District Plan;