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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(iii) in The Orissa Loan Stipend Fund Rules

(iii)Loanees who are 3rd Class in M.A./M.Sc., and since there is hardly any scope for employment as Lecture they have taken up further studies in different subjects with a view to obtain higher class