Madhya Pradesh High Court
Ravindra vs Hemlata on 17 July, 2018
THE HIGH COURT OF MADHYA PRADESH M.Cr.C. No.12945/2018 Indore dated :17/07/2018 Ms. Archana Maheshwari, learned counsel for the petitioners.
At the request of learned counsel for the petitioners, the case is adjourned.
List in the next week.
(Ashok Kumar Joshi) Judge skt Digitally signed by Santosh Kumar Tiwari Date: 2018.07.18 11:05:49 +05'30'