Section 6(1) in The Goa Command Area Development Act, 1997
(1)The Chairman shall hold the office of Command Area Development Board as long as he holds the Office of Minister for [Water Resources] [In the section 4 and 6 of the Act for the words 'Irrigation' whenever they occur, the words 'Water Resources' substituted by the Goa Command Area Development (Amendment) Act 2001 (Goa Act No. 37 of 2001) Published in the Official Gazette, Series I No. 9, dated 31-5-2001.]/CAD, Government of Goa. No sooner he relinquishes the Office of the Minister for "Water Resources"/CAD, he shall automatically cease to be the Chairman of the Command Area Development Board and under such circumstances, the Chief Executive of the Board shall officiate.
