Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Jammu-Kashmir - Subsection Section 105(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)A charge sheet shall contain the whole issue or issues to be tried by Judicial Magistrate at one time.
