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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(4)(c) in The M.P. Factories Rules, 1962

(c)a suitable nipple and globe value connected for the exclusive purpose of attaching a test pressure gauge for clerking the accuracy of the pressure gauge referred to in clause (b) of this sub-rule;