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[Cites 0, Cited by 0] [Section 12BA] [Entire Act]

Union of India - Subsection

Section 12BA(2) in Income Tax Rules, 1962

(2)The statement of distributed income which is to be furnished under sub-section (3) of section 115TA by the securitisation trust shall be in Form No. 63AA, duly verified by an accountant in the manner indicated therein.