Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(b) in The Punjab Stamp Rules, 1934 (b)Service stamps up to a value of [Rs. 30,000.] [Substituted for 'Rs. 35,000' by Punjab Government notification No. 268-St., dated 15th February, 1943.]
