Section 4(5) in The North Bengal University Act, 1981
(5)[ to prescribe for affiliated colleges, other than Government Colleges,-] [[Clause (5) substituted by W.B. Act 8 of 1988, w.e.f. 13.8.1985. which was earlier as under '(5) to prescribe for colleges other than Government Colleges-(a)the constitution, powers and functions of their Governing Bodies, and(b)the terms and conditions of service of-(i)Librarians, and(ii)non-teaching staff;.]](a)the constitution, powers and functions of their Governing Bodies, and(b)with the approval of the State Government,-(i)the terms and conditions of service of Teachers, Librarians and non-teaching staff, and(ii)rules for provident fund;
