Section 10 in The Orissa Hindu Religious Endowments Rules, 1959
10. Publication of the order of resumption.
- A copy of every order of resumption passed under Sub-clause (a) shall be published in the Oriya language-(i)in an Oriya newspaper having circulation in the locality;(ii)by affixture on a conspicuous place-(a)in the Math or temple concerned, or(b)if the religious institution has ceased to exist in a conspicuous place in the village.Rules under Section 24 (d) (i)
