Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] Bengal Presidency - Subsection Section 2A(3) in The Bengal Criminal Law Amendment Act, 1930 (3)The State Government may, at any time, cancel or revise any order made under this section.
