Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Bihar - Subsection Section 40(7) in Bihar Hindu Religious Trusts Act, 1950 (7)Casual vacancies arising in such committee may be filled by the Board if it thinks fit, and for such period as the vacancy lasts.
