Madhya Pradesh High Court
Weavers And Dyers Society Kalin Bundal ... vs Scindia Devsthan Trust on 26 June, 2021
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 SA-1746-2019
The High Court Of Madhya Pradesh
SA-1746-2019
(WEAVERS AND DYERS SOCIETY KALIN BUNDAL PRAJSHIKSHAN KENDRA THROUGH Vs SCINDIA
DEVSTHAN TRUST AND OTHERS)
2
Gwalior, Dated : 26-06-2021
Heard through Video Conferencing.
Shri Harish Dixit, learned counsel for the appellant.
Shri Ankur Modi, learned counsel for respondent No.1.
Shri Vijay Sundaram, learned Panel Lawyer for respondent/State.
I.A. No.1314/2021, an application for urgent hearing, is taken up, considered and allowed for the reasons mentioned therein.
Learned counsel for the parties prays for listing of this case after resumption of physical hearing in the Court.
Prayer is allowed.
List this case after resumption of physical hearing in the Court.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2021.06.26 16:19:33 +05'30'