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Union of India - Section

Section 3 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

3. Scope of Regulations and Extent of Application.

- 3.1. These Regulations shall be applicable to the grid connected solar projects subject to the fulfilment of Eligibility Criteria specified in these Regulations.
3.2Group Net Metering Framework shall be applicable for all Consumers..
3.3Virtual Net Metering Framework shall be applicable for residential consumers, Group Housing Societies, and establishments of Government/Local Authorities.