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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Punjab - Subsection

Section 126(2) in Punjab Jail Manual, 1996

(2)The Deputy Superintendent shall supervise the work of correctional staff and Welfare Officer in the jail. He shall check every article of canteen atleast once in every three months and record a certificate to that effect and shall cause to maintain proper accounts and registers thereof.