Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 12 in Assam Prisons Act, 2013 12. Functions of Deputy Jailer. - The Deputy Jailers shall, subject to the control of the Superintendent and the Jailer, perform such functions of the Jailer as the Superintendent may by order entrust.
