Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 2 in The M.P. Workmens Compensation (Occupational Diseases) Rules, 1963 2. Application. - These rules shall apply to all workmen employed in any employment mentioned in Part C of Schedule III of the Act.
