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Bombay High Court

Parag Milk Foods Private Limited vs Pastonji Brands And Holding Private ... on 8 January, 2019

                                                                         27 AO 887 OF 23015


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          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                     APPEAL FROM ORDER NO.887 OF 2015
                                    WITH
                      CIVIL APPLICATION NO.1079 OF 2015

Parag Milk Foods Pvt. Ltd.                            ...       Appellant.
           V/s.
Pastonji Brands and Holding Pvt. Ltd
and anr                                               ...       Respondents

Mr. Murlidhar Khalilkar and Shekhar Bhagar i/by
MAG Legal, for the appellant
Mr. Deepak Chitnis a/w Ms. Aditi Yadav a/w Ms. Sonali
Dalvi i/by Deepak Chitnis Chiprikar & Co., for
respondent Nos. 1 & 2.


                         CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
                         DATE      : 8 th JANUARY, 2019.

P.C. :

1]              It is submitted by learned counsel for the appellant that

application filed before the trial Court to amend the cause title in the plaint, is fixed for hearing before the trial Court on 21.01.2019.

2] In view thereof, stand over to 12.02.2019.

[DR.SHALINI PHANSALKAR-JOSHI, J.] 1/1 ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 00:42:16 :::