Bombay High Court
Parag Milk Foods Private Limited vs Pastonji Brands And Holding Private ... on 8 January, 2019
27 AO 887 OF 23015
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO.887 OF 2015
WITH
CIVIL APPLICATION NO.1079 OF 2015
Parag Milk Foods Pvt. Ltd. ... Appellant.
V/s.
Pastonji Brands and Holding Pvt. Ltd
and anr ... Respondents
Mr. Murlidhar Khalilkar and Shekhar Bhagar i/by
MAG Legal, for the appellant
Mr. Deepak Chitnis a/w Ms. Aditi Yadav a/w Ms. Sonali
Dalvi i/by Deepak Chitnis Chiprikar & Co., for
respondent Nos. 1 & 2.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 8 th JANUARY, 2019. P.C. : 1] It is submitted by learned counsel for the appellant that
application filed before the trial Court to amend the cause title in the plaint, is fixed for hearing before the trial Court on 21.01.2019.
2] In view thereof, stand over to 12.02.2019.
[DR.SHALINI PHANSALKAR-JOSHI, J.] 1/1 ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 00:42:16 :::