Punjab-Haryana High Court
The Punjab State Warehousingh Field ... vs Union Of India And Ors on 8 September, 2016
106 CM-10734-CWP-2016 in
CWP-5258-2016
THE PUNJAB STATE WAREHOUSINGH FIELD EMPLOYEES
UNION & ANR
VS
UNION OF INDIA AND ORS
Present: Ms. Manju Goyal, Advocate, for
Mr. Sumeet Goel, Advocate
for the applicants-respondents No. 1 and 2.
***
CM is allowed. Written statement along with Annexure R-1/1 and R1/2 on behalf of respondents No. 1 and 2 is taken on record.
(P.B. BAJANTHRI) JUDGE 08.09.2016 PA 1 of 1 ::: Downloaded on - 14-09-2016 02:53:32 :::