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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(3)(a) in The Nathdwara Temple Rules, 1973

(a)If he is honorably acquitted the full pay and allowances to which he would have been entitled if he had not been dismissed, removed or suspended.