Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80A] [Entire Act] State of Rajasthan - Subsection Section 80A(2) in Rajasthan Factories Rules, 1951 (2)The provisions of sub-rule (1) shall not apply in case of a woman who is in-charge of a creche in a factory on the 1st June, 1965.
