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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(1)(f) in Bihar Documents Writers' Licensing Rules, 1968

(f)that he shall instruct the parties or their duly authorised agents or petition writers to pay the fees in person direct to the Registering Officers and not through any other agency;