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Delhi High Court - Orders

Commissioner Of Income Tax ... vs Niit Foundation on 26 May, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                          $~6
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ITA 141/2021
                                COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI
                                                                          ..... Appellant
                                            Through: Mr. Abhishek Maratha, Sr. Standing
                                                     Counsel.

                                                   versus

                                NIIT FOUNDATION                                    ..... Respondent
                                                   Through:   Mr. Aniket D. Agrawal and
                                                              Mr. Samarth Chaudhari, Advocates.

                          CORAM:
                          HON'BLE MR. JUSTICE MANMOHAN
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER

% 26.05.2022 Learned counsel for the Appellant states that he has filed certain documents yesterday. However, the same are not on record. Let the same be brought on record forthwith.

List on 19th October, 2022.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J MAY 26, 2022/msh Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:27.05.2022 19:45:16