Delhi High Court - Orders
Commissioner Of Income Tax ... vs Niit Foundation on 26 May, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 141/2021
COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI
..... Appellant
Through: Mr. Abhishek Maratha, Sr. Standing
Counsel.
versus
NIIT FOUNDATION ..... Respondent
Through: Mr. Aniket D. Agrawal and
Mr. Samarth Chaudhari, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 26.05.2022 Learned counsel for the Appellant states that he has filed certain documents yesterday. However, the same are not on record. Let the same be brought on record forthwith.
List on 19th October, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J MAY 26, 2022/msh Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:27.05.2022 19:45:16