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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(4) in M.P. Municipalities (Procedure for Conduct of Business) Rules, 2005

(4)The person holding the admission card shall sit in the prescribed place and maintain decency in this conduct and obey the orders of the Presiding Officer immediately.